Section 12(b) in The Registration And Other Related Laws (Amendment) Act, 2001
(b)unregistered document relating to the right referred to in clause (a) may be received as evidence of part performance of a contract for the purposes of section 53A of the Transfer of Property Act, 1882 (4 of 1882 ) as if section 6 had not come into for e in respect of such document. SUBHASH C. JAIN, Secy. to the Govt. of India.
