Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 7 in The Collection of Statistics (Work Stopages Resulting from Industrial and Labour Disputes) Rules, 1968

7. Language in which information should be furnished.

- All information required to be furnished under these rules shall be furnished in English or in such language as the State Government may by order specify.