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Gauhati High Court

State Of Meghalaya And Anr vs Cmj Foundation And 3 Ors on 30 January, 2019

Bench: Ajjikuttira Somaiah Bopanna, Arup Kumar Goswami

                                                                Page No.# 1/2

GAHC010210012018




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : WA 266/2018

         1:STATE OF MEGHALAYA AND ANR
         THROUGH ITS CHIEF SECRETARY, GOVT. OF MEGHALAYA, SHILLONG,
         793001

         2: THE PRINCIPAL SECRETARY TO THE GOVT. OF MEGHALAYA
          EDUCATION DEPARTMENT
          SHILLONG - 79300

         VERSUS

         1:CMJ FOUNDATION AND 3 ORS
         THROUGH ITS TRUSTEES INDU RANI JHA, REGD. OFFICE - MODRINA
         MANSION, LAITUMKHRAH, SHILLONG - 793003 (MEGHALAYA)

         2:CMJ UNIVERSITY
         THROUGH ITS DEPUTY REGISTRAR
          PREM LAL RAI
          MODRINA MANSION
          LAITUMKHRAH
          SHILLONG - 793003 (MEGHALAYA)

         3:MRS INDU RANI JHA
          CMJ FOUNDATION
          MODRINA MANSION
          LAITUMKHRAH
          SHILLONG - 793003 (MEGHALAYA)

         4:VISITOR
         THROUGH THE PRINCIPAL SECRETARY
         TO THE GOVERNMENT OF MEGHALAYA
          GOVERNOR'S SECRETARIAT
          RAJ BHAWAN
          SHILLONG - 79300
                                                                                           Page No.# 2/2

Advocate for the Petitioner    : MR. P NONGBRI

Advocate for the Respondent : MR. S P SHARMA



                                              BEFORE
             HON'BLE THE CHIEF JUSTICE MR. AJJIKUTTIRA SOMAIAH BOPANNA
                        HON'BLE MR. JUSTICE ARUP KUMAR GOSWAMI


                                              ORDER

30.01.2019 [A.S. Bopanna, CJ] List after 3(three) weeks at the request of Mr. J. Roy, learned counsel for the appellants.

                                                     Sd/-                              Sd/-
                                                   JUDGE                          CHIEF JUSTICE



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