Gauhati High Court
State Of Meghalaya And Anr vs Cmj Foundation And 3 Ors on 30 January, 2019
Bench: Ajjikuttira Somaiah Bopanna, Arup Kumar Goswami
Page No.# 1/2
GAHC010210012018
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WA 266/2018
1:STATE OF MEGHALAYA AND ANR
THROUGH ITS CHIEF SECRETARY, GOVT. OF MEGHALAYA, SHILLONG,
793001
2: THE PRINCIPAL SECRETARY TO THE GOVT. OF MEGHALAYA
EDUCATION DEPARTMENT
SHILLONG - 79300
VERSUS
1:CMJ FOUNDATION AND 3 ORS
THROUGH ITS TRUSTEES INDU RANI JHA, REGD. OFFICE - MODRINA
MANSION, LAITUMKHRAH, SHILLONG - 793003 (MEGHALAYA)
2:CMJ UNIVERSITY
THROUGH ITS DEPUTY REGISTRAR
PREM LAL RAI
MODRINA MANSION
LAITUMKHRAH
SHILLONG - 793003 (MEGHALAYA)
3:MRS INDU RANI JHA
CMJ FOUNDATION
MODRINA MANSION
LAITUMKHRAH
SHILLONG - 793003 (MEGHALAYA)
4:VISITOR
THROUGH THE PRINCIPAL SECRETARY
TO THE GOVERNMENT OF MEGHALAYA
GOVERNOR'S SECRETARIAT
RAJ BHAWAN
SHILLONG - 79300
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Advocate for the Petitioner : MR. P NONGBRI
Advocate for the Respondent : MR. S P SHARMA
BEFORE
HON'BLE THE CHIEF JUSTICE MR. AJJIKUTTIRA SOMAIAH BOPANNA
HON'BLE MR. JUSTICE ARUP KUMAR GOSWAMI
ORDER
30.01.2019 [A.S. Bopanna, CJ] List after 3(three) weeks at the request of Mr. J. Roy, learned counsel for the appellants.
Sd/- Sd/-
JUDGE CHIEF JUSTICE
Comparing Assistant