Securities And Exchange Board Of India - Subsection
Section 13(4)(e) in Securities and Exchange Board of India {KYC (Know Your Client) Registration Agency} Regulations, 2011
(e)take such other action including the action relating to any records or documents that may be in custody or control of such person, within the time period and in the manner, as may be required under the these regulations, or as may be directed by the Board.