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[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of Uttar Pradesh - Subsection

Section 49(a) in Uttar Pradesh Muslim Waqfs Act, 1960

(a)to carry out all directions, consistent wit h the provisions of this Act, issued to him by the Board or, with the previous approval of the Board, by the sub-committee constitutes under section 27 ;