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Rajasthan High Court - Jodhpur

Kailash Chandra vs Om Prakash & Anr on 15 May, 2018

Author: Pushpendra Singh Bhati

Bench: Pushpendra Singh Bhati

      HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                       JODHPUR
                  S.B. Civil Writ Petition No. 8623 / 2011
Kailash Chandra
                                                             ----Petitioner
                                   Versus
Om Prakash & Anr.
                                                        ----Respondent
_____________________________________________________
For Petitioner(s)      :   None present
For Respondent(s) :        Mr. Manish Pitalia
_____________________________________________________
      HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI

Judgment / Order 15/05/2018 Learned counsel for the respondent make a categorical statement that the main suit itself has been decided, therefore, the present writ petition has become infructous.

The writ petition is dismissed as having become infructous.

(DR. PUSHPENDRA SINGH BHATI)J. MathuriaKK/PS