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State of West Bengal - Section

Section 7 in The West Bengal State University (Barasat, North 24-Parganas) Act, 2007.

7. Officers of University.

- The following shall be the officers of the University:-
(1)the Vice-Chancellor,
(2)the Registrar;
(3)the Finance Officer, and
(4)persons holding such other posts as may be declared by Statutes to be posts of officers of the University.