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[Cites 0, Cited by 6] [Section 50] [Entire Act]

Union of India - Subsection

Section 50(1) in Government of India Act, 1935

(1)There shall be a council of ministers to aid Council of Ministers to aid and advise the Governor in the exercise of his functions, except in so far as he is by or under this Act required to exercise his functions or any of them in his discretion:Provided that nothing in this subsection shall be construed as preventing the Governor from exercising his individual judgment in any case where by or under this Act he is required so to do.