Supreme Court - Daily Orders
Bajaj Allianz General Insurance Co. ... vs Basanti Mahanta . on 28 October, 2016
Bench: J. Chelameswar, Prafulla C. Pant
ITEM NO.25 COURT NO.5 SECTION XIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
20226/2016
(Arising out of impugned final judgment and order dated 16/03/2016
in MACA No. 1404/2015 passed by the High Court Of Orissa At
Cuttack)
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Petitioner(s)
VERSUS
BASANTI MAHANTA AND ORS. Respondent(s)
(with appln. (s) for c/delay in filing SLP and c/delay in refiling
SLP)
Date : 28/10/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE PRAFULLA C. PANT
For Petitioner(s) Mr. Apoorv Chandra Saxena, Adv.
Ms. Rameeza Hakeem, Adv.
M/s. Law Associates,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed. Pending applications, if any, stand disposed of.
(DEEPAK MANSUKHANI) (RAJINDER KAUR)
AR-CUM-PS COURT MASTER
Signature Not Verified
Digitally signed by
DEEPAK MANSUKHANI
Date: 2016.10.28
16:54:47 IST
Reason: