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Supreme Court - Daily Orders

Bajaj Allianz General Insurance Co. ... vs Basanti Mahanta . on 28 October, 2016

Bench: J. Chelameswar, Prafulla C. Pant

     ITEM NO.25                                COURT NO.5               SECTION XIA

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)......CC                   No(s).
     20226/2016

     (Arising out of impugned final judgment and order dated 16/03/2016
     in MACA No. 1404/2015 passed by the High Court Of Orissa At
     Cuttack)

     BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD.                            Petitioner(s)

                                                      VERSUS

     BASANTI MAHANTA AND ORS.                                            Respondent(s)

     (with appln. (s) for c/delay in filing SLP and c/delay in refiling
     SLP)

     Date : 28/10/2016 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE J. CHELAMESWAR
                             HON'BLE MR. JUSTICE PRAFULLA C. PANT

     For Petitioner(s)                 Mr. Apoorv Chandra Saxena, Adv.
                                       Ms. Rameeza Hakeem, Adv.
                                       M/s. Law Associates,Adv.

     For Respondent(s)

                             UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

The special leave petition is dismissed. Pending applications, if any, stand disposed of.



                         (DEEPAK MANSUKHANI)                        (RAJINDER KAUR)
                             AR-CUM-PS                                COURT MASTER




Signature Not Verified

Digitally signed by
DEEPAK MANSUKHANI
Date: 2016.10.28
16:54:47 IST
Reason: