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[Cites 0, Cited by 0] [Section 165(1)] [Section 165] [Entire Act]

State of Tamilnadu - Subsection

Section 165(1)(a) in Tamil Nadu District Municipalities Act, 1920

(a)any land required for the purpose of opening, widening, extending, or otherwise improving any public street, or o! making any new public street, and the buildings, if any, standing upon such land; and