Section 5(3)(v) in The M.P. Krishi Upaj Mandi (Special Licence for more than one Market Areas) Rules, 2003

[Cites 0, Cited by 0] [Section 5(3)] [Section 5] [Entire Act]

(v)List of the Bank Accounts in the specified market areas alongwith verified photo copy of the Bank Accounts.

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