Section 27(1) in Haryana Municipal Building Bye-laws 1982
(1)Every wall of a building (including a pier forming a part of the wall or a compound wall) shall be provided with a damp proof course except when built of materials such as cement concrete (50 Kg. cement, 0.07 cubic metre stand and 0.14 cubic metre coarse aggregate) with or without the addition of any commercial damp proofing material.
