Delhi High Court - Orders
The Regional Provident Fund ... vs Dina Nath Public School And Anr on 21 January, 2022
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
Signature Not Verified
Digitally Signed By:Devanshu
Signing Date:24.01.2022
23:12:56
$~23 to 26
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4828/2014
THE REGIONAL PROVIDENT FUND
COMMISSIONER ..... Petitioner
Through: Ms. Inderjeet Sidhu, Mr. Brahm
Kumar Pandey, Mr. D. Rajeshwar
Rao & Mr. Chirag Mittal, Advocates.
(M: 8920666719)
versus
DINA NATH PUBLIC SCHOOL AND ANR ..... Respondents
Through: Mr. Gaurav Ray, Advocate for R-3.
(M: 9560455273)
WITH
+ W.P.(C) 5497/2016
DINA NATH PUBLIC SCHOOL ..... Petitioner
Through: None.
versus
ASSISTANT P.F. COMMISSIONER FARIDABAD
AND ORS ..... Respondents
Through: Ms. Inderjeet Sidhu, Mr. Brahm
Kumar Pandey, Mr. D.Rajeshwar Rao
& Mr. Chirag Mittal, Advs. for R-1.
Mr. Gaurav Ray, Advocate for R-3.
25 WITH
+ W.P.(C) 7048/2016
MANAV SEVA SR. SECONDARY SCHOOL ..... Petitioner
Through: None.
versus
THE REGIONAL PF COMMISSIONER & ANR ..... Respondents
Through: Ms. Inderjeet Sidhu, Mr. Brahm
Kumar Pandey, Mr. D.Rajeshwar Rao
& Mr. Chirag Mittal, Advs. for R-1.
Mr. Gaurav Ray, Advocate for R-3
26 AND
Signature Not Verified
Digitally Signed By:Devanshu
Signing Date:24.01.2022
23:12:56
+ W.P.(C) 592/2012
DINA NATH PUBLIC SCHOOL ..... Petitioner
Through: None.
versus
ASSISTANT P.F. COMMISSIONER AND ANR. ..... Respondents
Through: Ms. Inderjeet Sidhu, Mr. Brahm
Kumar Pandey, Mr. D. Rajeshwar
Rao & Mr. Chirag Mittal, Advocates
for R-1.
Mr. Gaurav Ray, Advocate for R-3.
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 21.01.2022
1. This hearing has been done through video conferencing.
2. The date given in these matters was 25th January, 2022. It appears that due to an inadvertent error, the matters have been wrongly listed today.
3. List all these matters, on 25th January, 2022 at 2:30 p.m. PRATHIBA M. SINGH, J.
JANUARY 21, 2022 dj/ms