Section 119(1A) in The West Bengal Panchayat Act, 1973
(1A)[ There shall be a Joint Executive Officer for every Panchayat Samiti and the Joint Block Development Officer of the Block shall be the ex officio Joint Executive Officer.] [Sub-Section (1A) renumbered as sub-Section (1B) and new sub-Section (1A) inserted by W.B. Act 8 of 2003.]
