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[Cites 0, Cited by 0] [Section 1035] [Entire Act]

Bengal Presidency - Subsection

Section 1035(c) in Police Regulations, Bengal , 1943

(c)In outlying police-stations and outposts where no doctor is available or where there is no adjacent hospital or dispensary, members of the force suffering from fever shall be treated by the officer-in-charge in accordance with the following instructions or any further instructions published in the Police Gazette from time to time.