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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of West Bengal - Subsection

Section 45(2) in Amity university Act, 2014

(2)The State Government on receiving the notice referred to under subsection (1) shall appoint an Administrator by replacing the Governing Board and 'the Chancellor and the Administrator thereafter shall act as the supreme authority during the process of winding up.