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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Gujarat - Subsection

Section 4(1)(b) in Gujarat Industrial Development Act, 1962

(b)one [Director] [This word was substituted for the word 'members' by Gujarat 11 of 1986, Section 5 (2) (w.e.f. 01-07-1986).] nominated by the State Electricity Board constituted under the Electricity (Supply) Act, 1948 (LVI of 1948);