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[Cites 0, Cited by 0] [Section 81L(5)] [Section 81L] [Entire Act]

State of Kerala - Subsection

Section 81L(5)(ii) in Kerala Factories Rules, 1957

(ii)Sounds an alarm when the concentration of the flammable substance in air in any part of the oven or drier reaches a level of 30 percent of its lower explosive limit: and