Section 2(1)(d) in Unique Identification Authority of India (Salary, Allowances and other Terms and Conditions of Service of Employees) Regulations, 2020

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(d)"Chairperson" means the Chairperson of the Authority appointed on full-time or part-time basis under section 12 of the Act;

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