Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(c) in Transfer of Evacuee Deposits Rules, 1955

(c)Register of deposits received from Pakistan. - The deposits received from Pakistan shall be entered in a register which shall be maintained in Form VII and shall show the names of displaced persons together with the particulars of their deposits received from Pakistan and the subsequent disposal of such deposits in India.