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[Section 47]
[Entire Act]
State of Punjab - Subsection
Section 47(3) in Punjab Urban Planning and Development Building Rules, 2018
| Table 57Classification of risk based on nature of occupancy in building | ||
| Category | Nature of occupancy | Designated officer for site Inspection |
| Low risk | • Residential(excluding rental housing) and commercial like shops, booths,sco's building and office below 15m height,• Creche and Pre Nursery/ Nursery School | Assistant Town Planner/Assistant Engineer/ Senior DivisionalEngineer |
| Medium risk | • Residential andcommercial like shops, booths, sco's building and office 15m andabove but below 30m• Educationalbuilding, Nursing Homes, Clinics, laboratory, below 15m• Orphanage Home ,Old Age Home, Children's Centre / Care Centre / School /Institute for Mentally challenged or Physically HandicappedPerson below 15m• Hotel/ Motels,Guest House, Lodging & Boarding / Service Apartments below15m• Restaurant/ Dabhaseating capacity below 50 persons• recreational,sports complex (low rise)• rental housing below 15m | District Town Planner/Executive Engineer. |
| High risk | • Assembly buildinglike Religious, cinemas, multiplex, miniplex, concert hall,exhibition hall, convention centre, marriage palace, stadium,community centre, club, Religious Building, Auditorium, Museum,Gymnasium etc.• Residential andcommercial like shops, booths, sco's building and office 30m andabove• Educationalbuilding, Nursing Homes, Clinics, laboratory, 15m and above• Orphanage Home ,Old Age Home, Children's Centre / Care Centre / School /Institute for Mentally challenged or Physically HandicappedPerson 15m and above• Commercials suchas Shopping Mall / Shopping Complex• Restaurant/ Dabhaseating capacity 50 persons and above• Hospital• Wholesale Trade/Ware House/ Integrated Freight complex (Standalone)• rental housing 15m and above | Senior Town Planner/ Senior Engineer. |
| Table 58: where the date ofissuance of change of land use is within three months from thedate of application for approval of building plans | |||
| S. No. | Nature of risk | Inspection of site | Remarks |
| I. | Low risk | Not applicable | Since thesite has already been inspected at the time of approval of Changeof Land Use and the application for approval of building planshas been submitted with in the period of three months. Hencere-inspection of the site may not be required after such a shortperiod of time. |
| II. | Medium risk | ||
| III. | High risk | ||
| Table 59: where the date of issuance of change of land useexceed a period of three months | |||
| S. No. | Nature of risk | % of random inspection | Remarks |
| I. | Low risk | 25 | - |
| II. | Medium risk | 50 | |
| III. | High risk | 100 |