Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 87] [Entire Act]

State of Uttar Pradesh - Subsection

Section 87(iv) in The U.P. Co-operative Societies Rules, 1968

(iv)he ceases to be a member of the society which was a member of such society by which he was elected as a delegate to another co-operative society; or