Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

NCT Delhi - Subsection

Section 2(1)(h) in The Delhi Metro Airport Express Line, General Rules, 2010

(h)"authorised employee" means a Delhi Metro Airport Express Line employee to whom a competency certificate has been issued and who is duly empowered by general or special order of the Delhi Metro Airport Express Line administration, either by name or by virtue of his office, to work or do specific job or jobs assigned;