Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 95] [Entire Act] State of Uttar Pradesh - Subsection Section 95(3) in Uttar Pradesh Municipal Corporation Act, 1959 (3)Every Special Committee and Joint Committee shall conform to any instructions that may from time to time be given to it by the Corporation.
