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Meghalaya High Court

Cmj University vs . State Of Meghalaya & Ors. on 2 April, 2024

Serial No.06
Regular List
                       HIGH COURT OF MEGHALAYA
                           AT SHILLONG

WP(C) No. 349 of 2020               Date of Order: 02.04.2024
____________________________________________________________
CMJ University            Vs.      State of Meghalaya & Ors.
Coram:
      Hon'ble Mr. Justice B. Bhattacharjee, Judge


Appearance:
For the Petitioner/Appellant(s) : None.
For the Respondent(s)           : Mr. N. D. Chullai, AAG with

Mr. S. Sengupta, Addl. Sr. GA. Mr. H. Abraham, GA.

Ms. A. Pradhan, Adv.

Mr. W.G.R. Mihsill, Adv. Ms. P. Agarwal, Adv. (UGC) Learned counsel appearing for the parties submit that the connected matter pending before the Apex Court is yet to be disposed of.

In view of the submission, list this matter after eight weeks.

Judge Meghalaya 02.04.2024 "Biswarup PS"