Meghalaya High Court
Cmj University vs . State Of Meghalaya & Ors. on 2 April, 2024
Serial No.06
Regular List
HIGH COURT OF MEGHALAYA
AT SHILLONG
WP(C) No. 349 of 2020 Date of Order: 02.04.2024
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CMJ University Vs. State of Meghalaya & Ors.
Coram:
Hon'ble Mr. Justice B. Bhattacharjee, Judge
Appearance:
For the Petitioner/Appellant(s) : None.
For the Respondent(s) : Mr. N. D. Chullai, AAG with
Mr. S. Sengupta, Addl. Sr. GA. Mr. H. Abraham, GA.
Ms. A. Pradhan, Adv.
Mr. W.G.R. Mihsill, Adv. Ms. P. Agarwal, Adv. (UGC) Learned counsel appearing for the parties submit that the connected matter pending before the Apex Court is yet to be disposed of.
In view of the submission, list this matter after eight weeks.
Judge Meghalaya 02.04.2024 "Biswarup PS"