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[Cites 0, Cited by 0] [Section 129] [Entire Act]

State of Uttarakhand - Subsection

Section 129(2) in Uttarakhand Co-Operative Societies Act, 2003

(2)Any co-operative society to which sub-section (1) applies and which conforms to the requirements of section 77 shall be deemed to be a co-operative farming society for the purposed of Chapter XI.