Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 297] [Entire Act] State of Punjab - Subsection Section 297(2) in Punjab Jail Manual, 1996 (2)The Superintendent may indent for uniform for the full permanent establishment of the jail, together with the number of extra articles likely to be required for temporary warders.