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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Telangana - Subsection

Section 29(1) in Telangana Mutually Aided Co-Operative Societies Act, 1995

(1)Every Co-operative Society shall furnish any Inquiry. relevant information required by the Registrar in order to enable him to satisfy whether the Co-operative Society has conducted its affairs in accordance with the Co-operative principles and the provisions of this Act.