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[Cites 0, Cited by 0] [Section 5(5)] [Section 5] [Entire Act]

State of West Bengal - Subsection

Section 5(5)(a) in West Bengal Land Reforms Act, 1955

(a)"transferor", ["transferee"] [inserted by West Bengal Act No. 50 of 1981, w.e.f. 7.8.1969, Calcutta Gazette, dated 24.3.1986.], "purchaser" and "mortgagee" include their successors-in-interest, and