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[Cites 0, Cited by 0] [Section 47] [Entire Act]

State of Maharashtra - Subsection

Section 47(1) in The Shree Shanaishwar Devasthan Trust (Shingnapur) Act, 2018

(1)The Committee may make regulations, not inconsistent with this Act or any rule, which may be necessary or expedient for the purposes of carrying out its duties and functions under this Act.