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[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of Odisha - Subsection

Section 55(1) in The Orissa Municipal Corporation (Division of City into Wards, Reservation of Seats, and Conduct of Election) Rules, 2003

(1)Subject to rule 52, the Presiding Officer shall close the polling station at the hour appointed for closing under rule 23 or Sub-rule (4) of rule 53 as the case may be, so as to prevent the admission thereto any elector after that hour.