Section 7 in GUJARAT NEW CAPITAL (PERIPHERY) CONTROL RULES, 1967
7. Grant of Licence :-
On receipt of an application for licence under sec. 11, the Collector may make inquiries for verification of the details stated in the application, land also such other inquires as he deems necessary. If he is satisfied that there is no objection to granting the licence applied for he may grant the applicant a licence in Form C 1 [on payment of a fee of one hundred rupees].
