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[Cites 0, Cited by 0] [Section 185B(7)] [Section 185B] [Entire Act]

State of West Bengal - Subsection

Section 185B(7)(e) in The West Bengal Panchayat Act, 1973

(e)All the provisions of sub-sections (4) to (7) of section 171 and sections 172 to 174 shall apply mutatis mutandis to a Sthayee Samiti constituted under this section.