Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Haryana - Section

Section 105 in The Haryana Canal and Drainage Rules, 1976

105. Form of appeal [Section 65(2)(f)].

- The application for admission of an appeal shall be stamped in accordance with the law in force relating to court fees and shall be accompanied by a copy of decision or order appealed against and shall state concisely the grounds upon which the appeal is preferred.