Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 27 in Rajasthan State Human Rights Commission (Procedure) Regulations, 2001 27. Mode of communication. - Unless otherwise ordered, all communications from the commission shall be sent by ordinary post.
