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[Cites 0, Cited by 0] [Section 3(8)] [Section 3] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 3(8)(i) in The Jammu and Kashmir Excise Act, 1958 (1901 A. D.)

(i)the capsules of the poppy (Papaver somniferum L), whether in their original form or cut, crushed or powdered and whether or not juice has been extracted therefrom ;