Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 46] [Entire Act] State of Goa - Subsection Section 46(6) in The Goa Panchayat Raj Act, 1994 (6)[ The procedure for the election of Sarpanch and Deputy Sarpanch shall be such as may be prescribed.] [Inserted by the Amendment Act 1 of 1997.]
