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Chattisgarh High Court

Chhattisgarh State Cooperative ... vs Tahkur G. Pandey 12 Crmp/361/2015 ... on 24 January, 2018

                  HIGH COURT OF CHHATTISGARH, BILASPUR

                                      Order Sheet

                                WPL No. 03 of 2018

      Chhattisgarh State Cooperative Marketing Federation Ltd. Versus Tahkur
                                     G.Pandey.



24.01.2018

Shri Ashish Surana, Advocate for the petitioner.

List it along with the records of WP No. 2044 of 2005 (disposed off on 25/10/2017) on 31/01/2018.

Sd/-

(P. Sam Koshy) JUDGE Sumit