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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Rajasthan - Subsection

Section 30(2) in Rajasthan State Dental Council Rules, 2008

(2)Votes shall be taken by show of hands or by division or by ballot, as the President may direct:Provided that votes shall be taken by ballot if three members so desire and asks for it:Provided further that if voting has been show of hands a division shall be taken if a member asks for it.