Supreme Court - Daily Orders
Adiwasi Gond Gawari (Gowari) Seva ... vs Union Of India on 26 September, 2024
Author: Sanjay Kumar
Bench: Sanjay Kumar
IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
REVIEW PETITION (CIVIL) NO. OF 2024
(@ Diary No. 19775/2021)
IN
CIVIL APPEAL NO. 4101 OF 2020
ADIWASI GOND GAWARI (GOWARI) SEVA ..... PETITIONER(S)
MANDAL
VERSUS
UNION OF INDIA AND OTHERS ..... RESPONDENT(S)
O R D E R
Prayer for oral/open Court hearing in the review petition is rejected.
There is an inordinate delay of 219 days in filing this review petition. However, having gone through the review petition and also the documents enclosed, we do not find any good ground and reason to review the judgment dated 18.12.2020.
Accordingly, the review petition is dismissed on the ground of delay, as well as, on merits.
Pending application(s), if any, shall stand disposed of.
.................J. (SANJIV KHANNA) ..................J. (SANJAY KUMAR) Signature Not Verified Digitally signed by ..................J. Deepak Guglani Date: 2024.09.27 18:15:18 IST (R. MAHADEVAN) NEW DELHI;
Reason:SEPTEMBER 26, 2024.
ITEM NO.1007 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
REVIEW PETITION (CIVIL) NO. OF 2024
(@ Diary No. 19775/2021)
IN
CIVIL APPEAL NO. 4101 OF 2020
ADIWASI GOND GAWARI (GOWARI) SEVA ..... PETITIONER(S)
MANDAL
VERSUS
UNION OF INDIA AND OTHERS ..... RESPONDENT(S)
(IA No. 29950/2024 - APPLICATION FOR PERMISSION, IA No. 104467/2021
- CONDONATION OF DELAY IN FILING REVIEW PETITION, IA No. 4178/2024
- CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS, IA No. 104470/2021 - EXEMPTION FROM FILING AFFIDAVIT and IA No. 104464/2021 - ORAL HEARING) Date : 26-09-2024 This matter was circulated today.
CORAM :
HON'BLE MR. JUSTICE SANJIV KHANNA HON'BLE MR. JUSTICE SANJAY KUMAR HON'BLE MR. JUSTICE R. MAHADEVAN By Circulation UPON perusing papers, the Court made the following O R D E R Prayer for oral/open Court hearing in the review petition is rejected.
The review petition is dismissed on the ground of delay, as well as, on merits, in terms of the signed order.
Pending application(s), if any, shall stand disposed of.
(DEEPAK GUGLANI) (R.S. NARAYANAN) AR-cum-PS ASSISTANT REGISTRAR (signed order is placed on the file)