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Supreme Court - Daily Orders

Adiwasi Gond Gawari (Gowari) Seva ... vs Union Of India on 26 September, 2024

Author: Sanjay Kumar

Bench: Sanjay Kumar

                                       IN THE SUPREME COURT OF INDIA

                                           INHERENT JURISDICTION

                                REVIEW PETITION (CIVIL) NO.        OF 2024
                                          (@ Diary No. 19775/2021)
                                                     IN
                                       CIVIL APPEAL NO. 4101 OF 2020

     ADIWASI GOND GAWARI (GOWARI) SEVA                         .....     PETITIONER(S)
     MANDAL

                                                VERSUS

     UNION OF INDIA AND OTHERS                                 .....     RESPONDENT(S)


                                                O R D E R

Prayer for oral/open Court hearing in the review petition is rejected.

There is an inordinate delay of 219 days in filing this review petition. However, having gone through the review petition and also the documents enclosed, we do not find any good ground and reason to review the judgment dated 18.12.2020.

Accordingly, the review petition is dismissed on the ground of delay, as well as, on merits.

Pending application(s), if any, shall stand disposed of.

.................J. (SANJIV KHANNA) ..................J. (SANJAY KUMAR) Signature Not Verified Digitally signed by ..................J. Deepak Guglani Date: 2024.09.27 18:15:18 IST (R. MAHADEVAN) NEW DELHI;

Reason:

SEPTEMBER 26, 2024.

ITEM NO.1007                                                 SECTION III

                 S U P R E M E C O U R T O F     I N D I A
                         RECORD OF PROCEEDINGS

               REVIEW PETITION (CIVIL) NO.        OF 2024
                         (@ Diary No. 19775/2021)
                                    IN
                      CIVIL APPEAL NO. 4101 OF 2020

ADIWASI GOND GAWARI (GOWARI) SEVA             .....   PETITIONER(S)
MANDAL

                               VERSUS

UNION OF INDIA AND OTHERS                     .....   RESPONDENT(S)

(IA No. 29950/2024 - APPLICATION FOR PERMISSION, IA No. 104467/2021

- CONDONATION OF DELAY IN FILING REVIEW PETITION, IA No. 4178/2024

- CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS, IA No. 104470/2021 - EXEMPTION FROM FILING AFFIDAVIT and IA No. 104464/2021 - ORAL HEARING) Date : 26-09-2024 This matter was circulated today.

CORAM :

HON'BLE MR. JUSTICE SANJIV KHANNA HON'BLE MR. JUSTICE SANJAY KUMAR HON'BLE MR. JUSTICE R. MAHADEVAN By Circulation UPON perusing papers, the Court made the following O R D E R Prayer for oral/open Court hearing in the review petition is rejected.
The review petition is dismissed on the ground of delay, as well as, on merits, in terms of the signed order.
Pending application(s), if any, shall stand disposed of.
(DEEPAK GUGLANI) (R.S. NARAYANAN) AR-cum-PS ASSISTANT REGISTRAR (signed order is placed on the file)