Madhya Pradesh High Court
Satish Kumar vs The State Of Madhya Pradesh Thr on 3 March, 2023
Author: Gurpal Singh Ahluwalia
Bench: Gurpal Singh Ahluwalia
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR WP No. 6435 of 2015 (SATISH KUMAR Vs THE STATE OF MADHYA PRADESH THR AND OTHERS) Dated : 03-03-2023 List this case along with WP No. 2648/2013.
(G.S. AHLUWALIA) JUDGE Chetna Signature Not Verified Signed by: CHETNA BEHRANI Signing time: 03-Mar-23 5:18:56 PM