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[Cites 0, Cited by 0] [Section 997] [Entire Act]

Bengal Presidency - Subsection

Section 997(a) in Police Regulations, Bengal , 1943

(a)All arms and component parts, when not in use, shall be kept in racks in the armoury, and ammunition in the magazine. The magazine shall be separate from the armoury and built according to the type plan of 1913 which has been accepted by the Chief Inspector of Explosives.