Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 55A in The Tamil Nadu Cinemas (Regulation) Rules, 1957 55A. [ [Substituted by G.O. Ms. No. 2280. Home, dated the 12th December 1975.] The licensee shall provide bulk head fittings in the queue sheds, ticket counters and toilet rooms intended for the use of the public.]
