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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

UT Ladakh - Subsection

Section 20(1)(i) in The University of Ladakh Act, 2018

(i)to delegate such of its powers to any officer or authority of the Cluster University as it may deem fit, provided that such delegation is made by a majority of not less than two-thirds of the members of the University Council ; and