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Madhya Pradesh High Court

J.K. Verma vs M/S Ashoka Buildcon Limited on 12 October, 2022

Author: Rajendra Kumar Verma

Bench: Rajendra Kumar Verma

                                                                1
                                          IN THE HIGH COURT OF MADHYA PRADESH
                                                        AT INDORE
                                                      MCRC No. 11265 of 2022
                                           (J.K. VERMA Vs M/S ASHOKA BUILDCON LIMITED AND OTHERS)

                           Dated : 12-10-2022
                                 Petitioner - J.K. Verma is present in person.

                                 Shri Mukesh Sharma, learned Govt. Advocate for the respondent/State.

As per the report of the Registry, this petition is within limitation. Therefore, the application - I.A. No.3224/2022 for condonation of delay has rendered infructuous.

Accordingly, I.A. No.3224/2022 is dismissed as having rendered infructuous.

Let record of the Court(s) be requisitioned. In the meanwhile, case diary be also called for. List after receipt of the record.

(RAJENDRA KUMAR (VERMA)) JUDGE pn Signature Not Verified Signed by: PREETHA NAIR Signing time: 12-10-2022 17:56:15