Madhya Pradesh High Court
J.K. Verma vs M/S Ashoka Buildcon Limited on 12 October, 2022
Author: Rajendra Kumar Verma
Bench: Rajendra Kumar Verma
1
IN THE HIGH COURT OF MADHYA PRADESH
AT INDORE
MCRC No. 11265 of 2022
(J.K. VERMA Vs M/S ASHOKA BUILDCON LIMITED AND OTHERS)
Dated : 12-10-2022
Petitioner - J.K. Verma is present in person.
Shri Mukesh Sharma, learned Govt. Advocate for the respondent/State.
As per the report of the Registry, this petition is within limitation. Therefore, the application - I.A. No.3224/2022 for condonation of delay has rendered infructuous.
Accordingly, I.A. No.3224/2022 is dismissed as having rendered infructuous.
Let record of the Court(s) be requisitioned. In the meanwhile, case diary be also called for. List after receipt of the record.
(RAJENDRA KUMAR (VERMA)) JUDGE pn Signature Not Verified Signed by: PREETHA NAIR Signing time: 12-10-2022 17:56:15