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[Cites 0, Cited by 0] [Section 43(6)] [Section 43] [Entire Act]

State of Telangana - Subsection

Section 43(6)(iii) in Telangana Panchayat Raj Act, 2018

(iii)take up avenue plantation in all internal roads and in the vicinity of the Gram Panchayat and community and block plantation in vacant Government and institutional lands;