Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act] State of Mizoram - Subsection Section 16(1)(c) in Mizoram (Land Acquisition, Rehabilitation and Resettlement) Act, 2016 (c)a list of public utilities and Government buildings which are affected or likely to be affected, where resettlement of affected families is involved;