Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 257] [Entire Act] Bengal Presidency - Subsection Section 257(ii) in Police Regulations, Bengal , 1943 (ii)cases which, after consideration of the information and of anything which the informant may have to say. appear to fall under section 95, Indian Penal Code; and
