Supreme Court - Daily Orders
Ram Chand vs Karam Chand @ Karma on 13 February, 2023
Bench: Sanjay Kishan Kaul, Aravind Kumar
ITEM NO.18 COURT NO.2 SECTION XIV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CONMT.PET.(C) No. 24/2023 in C.A. No. 417/2010
RAM CHAND Petitioner(s)
VERSUS
KARAM CHAND @ KARMA & ORS. Respondent(s)
(FOR ADMISSION )
Date : 13-02-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MR. JUSTICE MANOJ MISRA
HON'BLE MR. JUSTICE ARAVIND KUMAR
For Petitioner(s) Mr. Rajesh Srivastava, AOR
Mr. Gaurav Verma, Adv.
Mr. Neeraj Datt Gaur, Adv.
For Respondent(s) Mr. Sushil Karanjkar, Adv.
Mr. K.N. Rai, AOR
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the petitioner seeks time to file additional documents. He further submits that the main appeal has been set down for hearing in the tentative list for 15th February, 2023.
List the contempt petition also along with the main matter.
Documents be filed in the meantime. (ASHA SUNDRIYAL) Signature Not Verified (POONAM VAID) ASTT. REGISTRAR-cum-PS Digitally signed by ASHA SUNDRIYAL Date: 2023.02.14 COURT MASTER (NSH) 17:39:24 IST Reason: