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[Cites 0, Cited by 0] [Section 3A] [Entire Act]

State of Karnataka - Subsection

Section 3A(2) in The Karnataka State Civil Services (Regulation of transfer of teachers) Act, 2007

(2)A teacher serving in Zone A and undergoing a major penalty under the Karnataka Civil Service (Classification, Control and Appeal) Rules, 1957 or facing criminal charges in Court of Law shall be transferred to Zone 'C' even if he has not completed minimum period of service.